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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4)(i) in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981

(i)The applicant was in physical possession of the land prior to 20-8-81. %