Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(i) in The Rajasthan Veterinary Council Rules, 1988

(i)The election of the President of the State Council by the members of the Council from amongst themselves shall be held at the first meeting of the said Council after its constitution or reconstitution, as the case may be.