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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)A teacher shall be eligible to impart instructions and/or conduct or guide research and/or extension programme only upto such standard for which he is recognised as such in accordance with the regulations made by the Board in this behalf.