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Union of India - Section

Section 78 in The Prevention of Food Adulteration Rules, 1955

78. Standards of Irradiated Food.

- The irradiated foods shall comply with all the provisions of Prevention of Food Adulteration Act, 1954, and rules made thereunder specifying standards of such food.[Part XVIII] [ Inserted by G.S.R. 771(E), dated 29-9-2003 (w.e.f. 29-9-2003).] Antibiotic And Other Pharmacologically Active Substances