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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(6) in Management and Working of the Forests

(6)Copies of the Range Accounts submitted to the Head office should occasionally be compared with the originals in Range Offices when opportunity occurs. Cases have been known in which such copies have been altered by clerks at headquarter without intimation having been given to the Ranger concerned. Any discrepancy should of course be severely dealt with as it gives a loop hole for fraud. All documents should be carefully scrutinized for erasures.