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Gujarat High Court

K. Sanmugam vs Trustee Of Shri Krishna Tamil Vidhyalay ... on 30 April, 2019

Author: A.Y. Kogje

Bench: A.Y. Kogje

      C/SCA/39087/2018                              IA ORDER




      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
                            In
      F/SPECIAL CIVIL APPLICATION NO. 39087 of 2018
                           With
      F/SPECIAL CIVIL APPLICATION NO. 10190 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 10248 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 10586 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 10653 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 11393 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 11405 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 11451 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 11597 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 11733 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 12088 of 2019
                           With
      F/SPECIAL CIVIL APPLICATION NO. 12119 of 2019
==========================================================

SAYARABEN RAHIMBHAI SOLANKI Versus Collectorate SURENDRANAGAR ========================================================== Appearance:

MR PK SHUKLA for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE Date : 30/04/2019 IA ORDER Page 1 of 2 Downloaded on : Mon Jul 01 01:41:17 IST 2019 C/SCA/39087/2018 IA ORDER Office objections to be removed on or before 11­06­2019, failing which the matters will be listed on 13­06­2019, for further direction.
(A.Y. KOGJE, J) PARESH SOMPURA Page 2 of 2 Downloaded on : Mon Jul 01 01:41:17 IST 2019