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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23A(2)(a) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(a)every person, other than a Government servant, serving in any committee on deputation, who holds a post comprised in the cadre referred to in sub-section (1), and