Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 76 in The Sikkim Police Act, 2008 76. Oath or Affirmation by Village Guard. Every person enlisted as Village Guard shall take an oath or affirmation, as prescribed before the Station House Officer concerned.
