Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Hiteshkumar Pulin Gupta vs State Of Gujarat on 22 January, 2026

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.803                                 COURT NO.9                      SECTION II-E

                                  S U P R E M E C O U R T O F               I N D I A
                                          RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.)                           NO(S).    4026-
     4027/2024

     [Arising out of impugned final judgment and order dated 22-12-2023
     in CRMA No. 1/2023 22-12-2023 in CLRA No. 105/2017 passed by the
     High Court of Gujarat at Ahmedabad]

     HITESHKUMAR PULIN GUPTA                                                     PETITIONER(S)

                                                        VERSUS

     STATE OF GUJARAT & ANR.                                                     RESPONDENT(S)

     Date : 22-01-2026 These petitions were mentioned today.

     CORAM :
                            HON'BLE MR. JUSTICE PANKAJ MITHAL
                            HON'BLE MR. JUSTICE S.V.N. BHATTI


     For Petitioner(s)                  Mr. Sabarish Subramanian, AOR (mentioned by)

     For Respondent(s)                  Ms. Swati Ghildiyal , AOR

                                        Mr. Prem Sunder Jha, AOR


                             UPON being mentioned the court made the following
                                                O R D E R

Let the matter be listed on the tentative date shown, i.e. 03.02.2026.

(Nidhi Mathur) (Geeta Ahuja) Court Master (NSH) Assistant Registrar-cum-PS Signature Not Verified Digitally signed by geeta ahuja Date: 2026.01.22 16:41:44 IST Reason: