Supreme Court - Daily Orders
Hiteshkumar Pulin Gupta vs State Of Gujarat on 22 January, 2026
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.803 COURT NO.9 SECTION II-E
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.) NO(S). 4026-
4027/2024
[Arising out of impugned final judgment and order dated 22-12-2023
in CRMA No. 1/2023 22-12-2023 in CLRA No. 105/2017 passed by the
High Court of Gujarat at Ahmedabad]
HITESHKUMAR PULIN GUPTA PETITIONER(S)
VERSUS
STATE OF GUJARAT & ANR. RESPONDENT(S)
Date : 22-01-2026 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Sabarish Subramanian, AOR (mentioned by)
For Respondent(s) Ms. Swati Ghildiyal , AOR
Mr. Prem Sunder Jha, AOR
UPON being mentioned the court made the following
O R D E R
Let the matter be listed on the tentative date shown, i.e. 03.02.2026.
(Nidhi Mathur) (Geeta Ahuja) Court Master (NSH) Assistant Registrar-cum-PS Signature Not Verified Digitally signed by geeta ahuja Date: 2026.01.22 16:41:44 IST Reason: