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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(1)(a) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(a)a witness who answers truly all questions which he is required to answer shall be entitled to receive a certificate of indemnity from the prescribed authority; and