Karnataka High Court
Bilalhmed S/O Fakirahmed Janvekar vs Jannatabi W/O Tajuddin Janvekar & Ors on 17 August, 2012
Author: H.N.Nagamohan Das
Bench: H.N.Nagamohan Das
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 17TH DAY OF AUGUST 2012
BEFORE
THE HON'BLE MR. JUSTICE H.N.NAGAMOHAN DAS
WRIT PETITION NO.83843/2012(GM-CPC)
BETWEEN:
BILALAHMED S/O FAKIRAHMED JANVEKAR
AGE: 62 YEARS, OCC: BUSINESS
R/O KUNCHNUR ROAD, JAMKHANDI
... PETITIONER
(BY SRI VEERANAGOUDA, ADVOCATE)
AND:
1. JANNATABI W/O TAJUDDIN JANVEKAR
AGE: 75 YEARS, OCC: HOUSEHOLD WORK
R/O SHAHAPUR GATE, BIJAPUR - 586 101
2. ISAMUDDIN S/O TAJUDDIN JANVEKAR
AGE: 55 YEARS, OCC: GOVT. SERVANT
R/O CHANDABAVADI, BIJAPUR - 586 101
3. SHIRAZ S/O TAJUDDIN JANVEKAR
AGE: 50 YEARS, OCC: PVT. SERVICE
R/O CHANDA-BAVADI,BIJAPUR - 586 101
4. SMT. LATIFA W/O ABDULGHANI KAMALIWALE
AGE: 53 YEARS, OCC: HOUSEHOLD WORK
R/O C/O IBRAHIM CONTRACTOR
R/O HOTAGI, DIST: SOLAPUR - 413 001
5. NAZAMA W/O SAHEB KURESHI
AGE: 50 YEARS, OCC: HOUSEHOLD WORK
R/O MANGALWAR-PETH, BASMATH NAGAR
2
PIN - 431 512, DIST. PARABHANI - 431512
6. BADRUNNISA W/O MEHBOOB BEDREKAR
AGE: 46 YEARS, OCC: HOUSEHOLD WORK
R/O STATION ROAD, PANDHARPUR - 413 304
BRANCH OF FATIMABI
7. ALLABUX S/O ABDULQADAR KALYANI
AGE: 96 YEARS, OCC: AGRICULTURE
R/O SHAHAPUR GATE, BIJAPUR
SINCE DECEASED BY HIS L.R.'S
7A) NIZAMUDEHIN ALLABUX KALYANI
AGE: 80 YEARS, OCC: BUSINESS
R/O SHAHAPUR GATE, BIJAPUR - 586 101
7B) DAWALSAB ALLABUX KALYANI
AGE: 75 YEARS, OCC: BUSINESS
R/O SHAHAPUR GATE, BIJAPUR - 586 101
SUB BRANCH OF HAJI HABIBULLA HAJI
ABDULKADAR KALYANI (DECEASED)
8. IQBAL S/O HAJI HABIBULLA KALYANI
AGE: 60 YEARS, OCC: KSRTC SERVICE
R/O BIJAPUR - 586 101
9. HAJANIMA HAFIJABI W/O HAJI HABIBULLA
KALYANI, AGE: 85 YEARS, OCC: HOUSEHOLD WORK
R/O KALAL GALLI, SHAHAPUR GATE, BIJAPUR - 586 101
10. SHAFIULLA S/O HAJI HABIBULLA KALYANI
AGE: 58 YEARS, OCC: BUSINESS
(OIL GHANA) R/O KALAL GALLI
SHAHAPUR GATE, BIJAPUR - 586 101
11. RAHAMUTULLA S/O HAJI HABIBULLA KALYANI
AGE: 56 YEARS, OCC: BUSINESS
R/O KALAL GALLI, SHAHAPUR GATE
BIJAPUR - 586 101
12. NOORULLA S/O HAJI HABIBULLA KALYANI
SINCE DECEASED BY HIS LRs
3
DEFENDANT NO.12A TO 12E
12A) SMT. NAZIMA S/O NOORULLA KALYANI
AGE: MAJOR, OCC: HOUSEHOLD
R/O KALAL GALLI, SHAHAPUR GATE
BIJAPUR - 586 101
12B) BILQISH D/O NOORULLA KALYANI
AGE: 46 YEARS
DEFENDANT NO.12A TO 12B
12C) ABIDA D/O NOORULLA KALYANI
AGE: 34 YEARS, DEFENDANT NO.12A
12D) ISMAIL S/O NOORULLA KALYANI
AGE: 32 YEARS, DEFENDANT NO.12A
12E) ISAHAQUE S/O NOORULLA KALYANI
AGE: 30 YEARS, DEFENDANT NO.12A
13. RAJOULLA S/O HAJI HABIBULLA KALYANI
AGE: 52 YEARS, OCC: BUSINESS
D/O KALAL GALLI, BIJAPUR - 586 101
14. RAFIULLA S/O HAJI HABIBULLA KALYANI
AGE: 50 YEARS, OCC: BUSINESS
D/O KALAL GALLI, BIJAPUR - 586 101
ABDULRAZAQ HAJI ABDULKADAR KALYANI (DECEASED)
15. SMT. HAJARABI W/O ABDULRAZAQ KALYANI
AGE: 80 YEARS, OCC: HOUSEHOLD WORK
R/O NEAR SHAHAPUR GATE, BIJAPUR
SINCE DECEASED BY HIS LRs DEFENDANT NO.16 TO 21
16. MOHAMAD YUSUF S/O ABDULRAZAQ KALYANI
AGE: 50 YEARS, OCC: BUSINESS
R/O SHAHAPUR GATE, BIJAPUR - 586 101
17. SMT. SUFIYA BEGUM W/O OMAR KAMBALE
AGE: 62 YEARS, OCC: HOUSEHOLD WORK
R/O JUMMA PETH, SOLAPUR - 413 001
4
18. SMT. HABIBA W/O IQBAL
AGE: 60 YEARS, OCC: HOUSEHOLD
R/O NANA PETH, CHAND MASJID
POONA - 411 001
19. SMT. HAFIQA W/O KARIMSA
AGE: 58 YEARS, OCC:HOUSEHOLD
R/O NANA PETH, CHAND MASJID
POONA - 411 001
20. SMT. ABIDA D/O ABDULRAZAQ KALYANI
AGE: 41 YEARS, OCC: HOUSEHOLD
R/O SHAHAPUR GATE, BIJAPUR - 586 101
21. SMT. AMATUAL AZIZA D/O ABDULRAZAQ KALYANI
AGE: 54 YEARS, OCC: HOUSEHOLD
R/O SHAHAPUR GATE, BIJAPUR - 586 101
22. HAJI MAHABOOBSAHEB S/O ABDULRAZAQ KALYANI
SINCE DECEASED BY LRs.
DEFENDANTS NO.22A TO 22C
22A) SMT. RAHAMATABI
W/O HAJI MAHABOOBSAHEB KALYANI
AGE: MAJOR, OCC: BUSINESS
R/O SHAHPUR GATE, BIJAPUR - 586 101
22B) MASTANSAHEB
S/O HAJI MAHABOOBSAHEB KALYANI
AGE: MAJOR, OCC: BUSINESS
R/O SHAHPUR GATE, BIJAPUR - 586 101
22C) ABDULGAFOOR
S/O HAJI MAHABOOBSAHEB KALYANI
AGE: MAJOR, OCC: BUSINESS
R/O SHAHPUR GATE, BIJAPUR - 586 101
23. SMT. HALIMBI W/O BANDAGISAHEB MASHALKAR
SINCE DECEASED BY HER LRs
23A) SMT. IRSHAD W/O AYUB BEDREKAR
AGE: 85 YEARS, OCC: HOUSEHOLD WORK
5
R/O GANG BAWADI, BIJAPUR - 586 101
23B) ABDULSHUKUR S/O BANDAGISAB MASHALKAR
AGE: 83 YEARS, OCC: RETIRED TEACHER
R/O SHAHAPUR GATE, BIJAPUR - 586 101
23C) AAZAMSAB S/O BANDAGISAB MASHALKAR
AGE: 80 YEARS, OCC: BUSINESS
R/O SHAHPUR GATE, BIJAPUR - 586 101
23D) JILANI S/O BANDAGISAB MASHALKAR
AGE: 70 YEARS, OCC: SERVICE
R/O SHAHPUR GATE, BIJAPUR - 586 101
24. JAITUNBI W/O IBRAHIM KALYANI
AGE: 70 YEARS, OCC: HOUSEHOLD WORK
R/O BURUD GALLI, JAMKHANDI-587301
25. MOHAMEDALI S/O IBRAHIM KALYANI
AGE: 39 YEARS, OCC: BUSINESS
R/O BURUD GALLI, JAMKHANDI-587301
26. SMT. HAFIJUNISA S/O BILALAHMED JANVEKAR
AGE: 45 YEARS, OCC: HOUSEHOLD WORK
R/O BURUD GALLI, JAMKHANDI-587301
27. SMT. HARUN D/O IBRAHIM KALYANI
AGE: 47 YEARS, OCC: URDU SCHOOL TEACHER
R/O DANDELI, TQ. HALIYAL, DIST: N.K.581325
28. SMT. HASEEN W/O NISARAHMED
AGE: 41 YEARS, OCC: HOUSEHOLD WORK
R/O BURUD GALLI, JAMKHANDI-587301
29. SMT. SHAHANAZ D/O IBRAHIM KALYANI
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O BURUD GALLI, JAMKHANDI-587301
30. SMT. ZAIBUNNISA W/O SHAFIULLAH KALYANI
SINCE DECEASED BY LRs.
30a. MOHAMMED HASHIM S/O SHAFIULLAH KALYANI
AGE: 60 YEARS, OCC: BUSINESS
6
R/O SHAHAPUR GATE, BIJAPUR-586101
30b. SALEEM S/O SHAFIULLAH KALYANI
AGE: 55 YEARS, OCC: BUSINESS
R/O SHAHAPUR GATE, BIJAPUR-586101
30c. NASEEM BANU ABDUL HAMEED KALYANI
AGE: 50 YEARS, OCC: HOUSEHOLD WORK
R/O SHAHAPUR PETH, BIJAPUR-586101
31. SMT. ASHABI W/O RAHIMUTAULLAH KALYANI
AGE: 46 YEARS, OCC: HOUSEHOLD WORK
R/O KALAL GALLI, BIJAPUR-586101
32. SMT. MEHARUNNISA S/O NIZAMUDDIN KALYANI
AGE: 44 YEARS, OCC: HOUSEHOLD WORK
R/O SHAHAPUR GATE, BIJAPUR-586101
33. SMT. PEERSAMA
W/O MOHAMEDHUSAIN BEDREKAR
AGE: 68 YEARS, OCC: HOUSEHOLD WORK
R/O KALAL GALLI, BIJAPUR-586101
BRANCH OF KHALILULHA ABBASAHEB JANVEKAR
34. NIJAMUDDIN S/O KHALILULHA JANVEKAR
AGE: 70 YEARS, OCC: TEACHER
R/O SHAHAPUR GATE, BIJAPUR-586101
35. SMT. MAJAN W/O IBRAHIM CHOUDHARI
AGE: 72 YEARS, OCC: HOUSEHOLD WORK
R/O BADI MASJID BANDRA
(WEST) BOMBAY - 400008
36. SMT. ZULEKHABI W/O BAVASAHEB CHOUDHARI
AGE: 68 YEARS, OCC: HOUSEHOLD WORK
R/O NEAR JAMKHANDI PHOOL, SOLAPUR-413001
37. SMT. HALIMA W/O ABDULMAZID BEDREKAR
AGE: 65 YEARS, OCC: HOUSEHOLD WORK
R/O JUNI-PETH, PANDHARPUR-413304
7
38. SMT. RATANBI W/O KHALILULHA JANVEKAR
SINCE DECEASED L.RS. DEFT. 39 TO 47
39. SMT. BATUL W/O SADAT
AGE: 68 YEARS, OCC: TEACHER
SINCE DECEASED BY L.RS
39A. KISHWAT S/O SADAT
AGE: 65 YEARS, OCC: SERVICE
R/O 16, HUDC0 COLONY, BIJAPUR-586101
39B. AZHAR S/O SADAT
AGE: 60 YEARS, OCC: SERVICE
R/O 16, HUDC0 COLONY, BIJAPUR-586101
39C. FARDEEBA D/O SADAT
AGE: 52 YEARS, OCC: HOUSEHOLD
R/O 16, HUDC0 COLONY, BIJAPUR-586101
39D. FAULIYA D/O SADAT
AGE: 46 YEARS, OCC: HOUSEHOLD WORK
R/O 16, HUDC0 COLONY, BIJAPUR-586101
40. SMT. BILKISH W/O DR. JURSHID
AGE: 60 YEARS, OCC: HOUSEHOLD WORK
R/O NANDED DIST: USMANABAD-430601
41. MOHAMEDIRFAN S/O KHALILULHA JANVEKAR
AGE: 68 YEARS, OCC: RETIRED SERVICE
R/O SHAHAPUR GATE, BIJAPUR-586101
42. SMT. KUDSEEYA W/O DR. F. INAMDAR
AGE: 65 YEARS, OCC: SERVICE
R/O UNIVERSITY CAMPUS, AURANGABAD-431001
43. SMT. ZAIBEGUM W/O AMEEDKHAN KHAN,
SINCE DECEASED BY HER L.RS. DEFT NO.43A
43A. AMEEDKHAN KHAN
AGE: MAJOR, OCC: SERVICE R/O
C/O IFTEKAR JANVEKAR, SHAHAPUR
GATE, BIJAPUR - 586101
8
44. SMT. UJARABANU W/O C.EQBAI,
AGE: 52 YEARS, OCC: HOUSEHOLD WORK
R/O NEAR EMPLOYEMENT EXCHANGE
OFFICE, BIJAPUR-586101
45. SMT. SHALIHA W/O MOHMED SADIQ JANVEKAR
AGE: 50 YEARS, OCC: HOUSEHOLD WORK
R/O C/O RATANBI JANVEKAR, SHAHAPUR
GATE, BIJAPUR - 586101
46. SMT. IFTEKAR D/O KHALILULHA JANVEKAR
AGE: 50 YEARS, OCC: HOUSEHOLD WORK
R/O C/O RATANBI JANVEKAR, SHAHAPUR
GATE, BIJAPUR - 586101
47. MAHABOOBALI S/O KHALILULHA JANVEKAR
AGE: 54 YEARS, OCC: SERVICE
R/O SHAHAPUR GATE, BIJAPUR-586101
48. SMT. AMEERBI W/O KHALILULHA JANVEKAR
AGE: 85 YEARS, OCC: HOUSEHOLD WORK
R/O SHAHAPUR GATE, BIJAPUR-586101
49. PROF. ISMAIL K.JANVEKAR
AGE: 90 YEARS, OCC: RETD. SERVICE
R/O CHANDABAWADI, SHAHAPUR
GATE, BIJAPUR - 586101
50. PROF. MUNEER S/O KHALIULHA JANVEKAR
AGE: MAJOR, OCC: SERVICE'
R/O SHAHAPUR GATE, BIJAPUR-586101
51. SMT. MEHRUNISA W/O NAZEER BEDREKAR
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O 16-D, PRATAP NAGE, NEAR
SHEETAL TALKIES - 586101
52. SMT. HAPIJUNISSA W/O NAZEER BEDREKAR
AGE: MAJOR, OCC: HOUSEHOLD WORK
JUNIPETH PANDHARPUR - 413304
53. ZAKIRIA S/O KHALILUIHA JANVEKAR
AGE: MAJOR, OCC: SERVICE
R/O I.K. JANVEKAR, H.NO. 131, BLOCK NO. 17
9
KHB, COLONY, OPP: TATAS RECEING
STATION BORAIVILI (WEST) BOMBAY-400008
54. ALTAMASH K. JANVEKAR
AGE: MAJOR, OCC: PRIMARY SCHOOL
TEACHER, (URDU) R/O MULUND
(WEST) BOMBAY - 400008
55. SHABILR K. JANVEKAR
AGE: MAJOR, OCC: ASST. MANAGER
SALES, PURCHASE OLD ENGINEERING
PVT. LTD., CRAWFORD MARKET, BOMBAY-400001
56. HIDAYATULLA S/O KHALILULHA JANVEKAR
AGE: MAJOR, OCC: SERVICE (URDU PRIMARY SCHOOL
TEACHER), R/O RABKAVI BANHATTI
TAL JAMKHANDI - 587301
57. MISS NAZ BABY D/O KHALILULHA JANVEKAR
AGE: 50 YEARS, OCC: HOUSEHOLD WORK
R/O CHANDABAWADI, BIJAPUR-586101
58. RAFOOQ S/O SHALLIULHA JANVEKAR
AGE: MAJOR, OCC: SERVICE
R/O C/O I.K. JANAVEKAR M.H.B. COLONY
OPP: TATAS RECEIVING STATION
H.NO. 1313, B.NO. 17 BORIVILI (EAST) BOMBAY-66
BRANCH OF HAJRATMA
59. AMEERHAMJA
W/O MOHMED ROSHAN DARGAWALE
AGE: MAJOR, OCC: BUSINESS
R/O BHADKAL GALLI, BELGAUM-590002
60. NIJAMODDIN
S/O MOHMED ROSHAN DARGAWAKE
AGE: MAJOR, OCC: BUSINESS
R/O BHADKAL GALLI, BELGAUM-590002
61. NIJAMAHAMED
S/O MOHAMEDROSHAN DARGAWALE
AGE: MAJOR, OCC: BUSINESS
10
R/O BHADKAL GALLI, BELGAUM-590002
62. MOHAMODS ADIQ
S/O FAQLUL REHMAN JANVEKAR
AGE: MAJOR, OCC: SERVICE
R/O C/O RATANBI K. JANVEKAR
SHAHAPUR GATE, BIJAPUR-586101
63. SMT. HAJANIMA KULSUMBI
W/O YUNUS BEDREKAR
SINCE DECEASED BY HER LRS.
63A. ABDULMAJID S/O YUNUS BEDREKAR
AGE: 88 YEARS, OCC: RETIRED SERVICE
R/O JUNIPETH PANDHARPUR-413304
63B. ABDULHAMIK YUNUS BEDREKAR
AGE: 93 YEARS, OCC: RETD. OPVT. SERVICE
R/O 16-D, PRATAP NAGAR, NEAR SHEETAL
TALKIES, KURLA BOMBAY-400001
63C. DULHANBI SHAIKH
AGE: 85 YEARS, OCC: HOUSEHOLD WORK
C/O DR. BEDREKAR, JUNI PETH
PANDHARPUR - 413304
63D. NAZIR AHMED Y. BEDREKAR
AGE: 83 YEARS, OCC: BUSINESS
R/O JUNIPETH, PANDARAPUR-413304
63E. MISS HARRON Y BEDREKAR
AGE: 80 YEARS, OCC: HOUSEHOLD WORK
R/O JUNIPETH, PANDHARPUR-413304
63F. MD. IRFAN Y. BED REKAR
AGE: 78 YEARS, OCC: BUSINESS
R/O JUNI PETH PANDHARPUR-413304
63G. DR. IQBAL Y. BEDREKAR
AGE: 76 YEARS, OCC: MEDICAL PRACTITIONER
R/O JUNI PETH PANDHARPUR-413304
63H. SARTAJ Y BEREKAR
AGE: 80 YEARS, OCC: RETD. SERVICE
11
R/O JUNI PETH PANDHARPUR-413304
BRANCH OF SMT. HIRAMA (DECEASED)
64. IQBAL S/O MOULABAKSH KAMALIWALE
AGE: MAJOR, OCC: SERVICE
R/O NO. 487 SOUTH SADAR BAZAR, SOLPUR-3
65. RAFIQ S/O MOULABAKSH KAMALIWALE
AGE: MAJOR, OCC: POLICE INSPECTOR
POLICE QUARTNERS, V.T. BOMBAY-410001
66. SMT. SHASHABIRA
W/O FAKIRAHMED BEDREKAR
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O JUNI PETH PANDHARPUR-413304
67. YUSUF ABBASAHED JANVEKAR
AGE: MAJOR, OCC: PENSIONER
R/O PENSIONER, R/O CHANDABAWADI
BIJAPUR - 586101
1A. TAHEER YUSUF SAHEB JANVEKAR
AGE: 72 YEARS, OCC: SERVICE
R/O SOMAIYA SUGUAR (STAFF QUARTERS)
SAMEERWADI, TQ. MUDHOL
DIST. BAGALKOT - 587101
1B. FAROOKH YUSUFSAHEB JANVEKAR
AGE: 68 YEARS, OCC: SERVICE
R/O GOVT. HOSPOTAL MUDHOL
DIST. BAGALKOT - 587101
1C. MUKHTAR YUSUF SAHEB JANVEKAR
AGE: 60 YEARS, OCC: BUSINESS
R/O CHANDABAWADI, BIJAPUR-586101
1D. ZAFER YUSUFFSAHEB JANVEKAR
AGE: 55 YEARS, OCC: PVT. SERVICE
R/O SOMAIYA AUGAR FACTORY
QUARTERS SAMEERWADI, TQ. MUDHOL
DIST. BAGALKOT - 587101
BRANCH OF GUDUM W/O MOHAMMED
12
ROSHAN DARGAWALE (DECEASED)
68. MEHARUNISA
D/O IQBAL BEDREKHAR (KAMLIVALE)
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O SOUTH SADAR BAZAR SOLAPUR-3
69. NAZEERAHAMED S/O R. ABBASAHEB JANVEKAR
SINCE DECEASED BY HIS LRS.,
69A. SMT. HALIMA W/O NASEERHAMED JANVEKAR
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O HALIMA MANSION RAJANAGAR
POLOT NO. 38 MEAR SUB-JAIL HUBLI-580001
69B. SALEEM S/O NASEERHMAD JANVEKAR
AGE: 55 YEARS, OCC: GOVT. SERVICE
69C. ABIDA W/O NOOR MANSOOR
AGE: 52 YEARS, OCC: HOUSEHOLD WORK
69D. AKTHAR S/O NASERAHMED JANVEKAR
AGE: 50 YEARS, OCC: GOVT. SERVICE
69E. MARUF S/O NASEERAHMED JANVEKAR
AGE: MAJOR, OCC: STUDENT
NO. 69B, TO 69E R/O C/O DEFT 69-A
70. SMT. ZAIBUMISA W/O MOULABAX KAMALIWALE
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O 487, SOUTH SADAR BAZAAR SOLAPUR-3
71. THE CHAIRMAN
KARNATAKA STATE WAKF BOARD
MULTISTORED BUILDING BANGALORE-560001
72. THE STATE OF KARNATAKLA
BY DEPUTY COMMISSIONER BIJAPUR-586101
73. THE STATE OF KARNATAKA
BY DEPUTY DIRECTOR OF EDUCATION
BIJAPUR (PRIMARY EDUCATION)
MUNICIPAL UNIT BIJAPUR - 586101
13
74. SMT. QAMARUNISA W/O ISMAIL JANVEKAR
AGE: MAJOR, OCC HOUSEHOLD WORK
MR/O 103, WING ASMITA SAGAR, CO-OP
HOUSING SOCIETY, ASMITA, COMOPLEX
NEAR HILL TOWER, NAYA NAGAR, MIRA
ROAD, (E) DIST. THANE, BOMBAY-410001
75. SMT. MAMATAZBEGUM
W/O ISMAILSAB KHADAKI
AGE: 88 YEARS, OCC: HOUSEHOLD WORK
R/O SHIVANAND NAGAR, ROLL NAKA
DHARWAR - 580001
76. NISSARAHMED S/O FAKIRAHMAD NANVEKAR
AGE: 82 YEARS, OCC: PVT SERVICE
R/O H.NO. EWS, HOUSING BOARD COLONY
NAVANAGAR, HUBLI - 580001
77. SHARIFF RAJAHED
S/O FAKIRAHMED JANVEKAR
AGE: 78 YEARS, OCC: GOVT. SERVICE
R/O LIG 261, NAVANAGAR, HUBLI-580001
78. IMTIAZAHMED S/O FAKIRAHMED JANVEKAR
AGE: 64 YEARS, OCC: GOVT SERVICE
R/O NEAR MOSQJUE JAYANAGAR
DHARWAR - 580001
79. NAJEEBAHMED S/O FAKIRAHMED JANVEKAR
AGE: 56 YEARS, OCC.GOVT SERVICE
R/O NEAR MOSQUE JAYANAGAR
DHARWAR- 580001
80. KHURSHIDAHMED
S/O FAKIRAHMED JANVEKAR
AGE: MAJOR, OCC: SERVICE
R/O 4TH MAIN 5TH CORSS, GANDHINAGAR
DHARWAR - 580001
81. SMT. SHAKILABEGUM
W/O ILIYAS KAMALIWALE
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O VENKATESH NAGAR, COLONY
HOTAGI ROAD, SOLAPUR-410001
14
... RESPONDENTS
(BY SRI. MALLIKARJUN SAHUKAR, HCGP R72 & R73)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ALLOW THE WRIT
PETITION AND ISSUE ORDER OR IN THE NATURE OF MANDAMUS,
DIRECTING THE PRL. CIVIL JUDGE (SR.DN.) AT BIJAPUR TO DISPOSE
OFF THE F.D.P. NO. 7/2005 PENDING BEFORE IT WITHIN TIME LIMIT
TO BE FIXED BY THE HON'BLE COURT ETC.
THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:-
ORDER
Sri. Sharma Mallikarjun, learned High Court Government Pleader is directed to take notice for respondent Nos.72 and 73.
2. In this writ petition, the petitioner has prayed for a writ of mandamus directing the Trial Court to dispose of FDP No.7/2005 within a time frame.
3. It is seen from the record that the preliminary decree was passed on 30.06.1995, the final decree proceedings are initiated in the year 2005 and we are in the year 2012. On the face of it, there is inordinate delay. Therefore, writ of mandamus is hereby issued to the Trial 15 Court to expedite the matter on day to day basis and dispose of the matter as expeditiously as possible.
Accordingly, the writ petition is hereby disposed off without reference to other respondents.
Three weeks time is granted to file memo of appearance.
Sd/-
JUDGE Srt