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[Cites 0, Cited by 0] [Section 62A(12)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(12)(b) in The U.P. Factories Rules, 1950

(b)A register shall be maintained in which the details of the various tests carried out from time to time under clause (a) shall be entered and every entry made shall be signed by the person making the tests.