Section 30(1) in Rajasthan Petroleum State and Subordinate Service Rules, 2012
(1)As soon as the Appointing Authority determines the number of vacancies under Rule 14 and decides that a certain number of posts are required to be filled in by promotion, it shall subject to the provisions of sub-rule (6), prepare a correct and complete list of the senior most persons who are eligible and qualified under these rules for promotion on the basis of seniority-cum-merit or on the basis of merit to the class of posts concerned.
