Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(10) in AICTE (Open and Distance Learning Education) Guidelines for Institutions - Deemed to be Universities, 2019 10.2The Institution may deliver courses using the online mode as per the UGC Online Regulations 2018 or amendments thereof.
