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State of Rajasthan - Section

Section 27 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

27. Recruitment by the Board.

- Notwithstanding any thing contained in this chapter if recruitment of any post included in the service is assigned to the Board by the State Government under the Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014, the Board shall invite the applications and select the candidates.