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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Slum Areas (Improvement And Clearance) Rules, 1957

(2)The fees to be levied in respect of every such application shall be Rs. 10. [Substituted by the Slum Areas (Improvement and Clearance) Amendment Rules, 1973, rule 2(2), for rule 7.]