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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(10) in Jharkhand Co-operative Societies Rules, 2008

(10)The liquidator shall send all processes issued by him for service to the Collector or the Sub Divisional Officer concerned, who on receipt thereof, shall proceed as if such processes had been issued by him as a revenue court and shall return the service report to the liquidator.