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[Cites 0, Cited by 0] [Section 240] [Entire Act]

State of Assam - Subsection

Section 240(d) in Instructions Relating to Liquor

(d)The Deputy Superintendent of Excise should inspect Excise shops and other licensed premises within his jurisdictions, he would pay visits to the warehouses and distilleries and supervise the operation in the warehouse and work of his subordinates. He is also required to inspect the works of the patrol parties and the station diary maintained in each circle to know the movements and works of each of the personnel posted there.