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Union of India - Section

Section 31 in The Port Rules for the Port of Bombay

31.

When two boats, one propelled by sails and the other by oars, are proceeding on a course which, if continued, will involve risk of collision, the boat propelled by oars shall keep out of the way of the other, but the boat under sail shall use every precaution to avoid accident and, if necessary, shall alter her course.