Section 146(a) in U.P. Revenue Code (Amendment) Act, 2016
(a)in sub-section (I), -(i)in Hindi version, for the words ^^vikLr djus ds fy, dysDVj dks dysDVj ds dk;kZy; esa ;k ftyk dks'kkxkj ;k mi dks'kkxkj esa vkosnu dj ldrk gSA, the words ^^vikLr djus ds fy, dysDVj dks fuEufyf[kr /kujkf'k dysDVj ds dk;kZy; esa ;k ftyk dks'kkxkj ;k mi dks'kkxkj esa tek djds vkosnu dj ldrk gS shall be substituted;(ii)in clause (a), for the words "five per cent" the words "one per cent" shall be substituted;(iii)in Hindi version, in clause (c), for the words ^^izfdz;k the words ^^izfdz;kvksa shall be substituted;
