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State of Gujarat - Section

Section 70 in Gujarat Sales Tax Act, 1969

70. Application of section 4 and 12 of Limitation Act, 1963. - In computing the period laid down under sections 65, 67 and 69, the provisions of sections 4 and 12 of the Limitation Act, 1963 (63 of 1963) shall, so far as may be apply.