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Punjab-Haryana High Court

M/S Gna Axles Ltd vs Union Of India And Others on 21 May, 2018

Bench: Ajay Kumar Mittal, Tejinder Singh Dhindsa

             IN THE HIGH COURT OF PUNJAB & HARYANA AT
                           CHANDIGARH

                                               CWP-5264-2018 (O&M)
                                               Date of Decision: 21.05.2018

M/s GNA Axles Ltd.                                          --Petitioner

                          Versus
Union of India & others                                     --Respondents
CORAM:- HON'BLE MR.JUSTICE AJAY KUMAR MITTAL,
        ACTING CHIEF JUSTICE
        HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA

Present:-    Mr. Deepak Gupta, Advocate for
             Mr. Jagmohan Bansal, Advocate
             for the petitioner.

             Mr. Tajender K. Joshi, Advocate,
             Mr. Anil Chawla, Advocate,
             Mr. S.K. Sharma, Advocate
             Mr. Arun Gosain, Advocate &
             Mr. Sourabh Goel, Advocate for respondents.

             ***

AJAY KUMAR MITTAL.ACJ (Oral) For orders see order of even date passed in CWP No.4180- 2018 (M/s Surinder Arora Enterprises Vs. State of Punjab & others). (TEJINDER SINGH DHINDSA) (AJAY KUMAR MITTAL) JUDGE ACTING CHIEF JUSTICE 21.05.2018 lucky Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 08-07-2018 08:55:31 :::