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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(22) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(22)to hold and manage trusts and endowments and to institute and award all kinds of fellowships scholarships, studentships, medals and prises;