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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(46) in Sikkim Interpretation and General Clauses Act, 1977

(46)"State Government" or "the Government of Sikkim" in relation to anything done or to be done on and from the commencement of the Constitution (Thirty-sixth Amendment) Act, 1975, means the Governor;