Himachal Pradesh High Court
Jai Parkash vs . Dy. Y.S. Parmar University on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Jai Parkash vs. Dy. Y.S. Parmar University .
CWP No.2388 of 2022 30.08.2022 Present: Mr. Rajesh Verma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate on behalf of Mr. Inder Sharma, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List again on 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:06:10 :::CIS