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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(b) in Tamil Nadu Local Fund Audit Rules, 2016

(b)demand collection balance statement of University affiliation fee and sports affiliation fee (to be collected by the Principals of affiliated colleges) remitted to University fund;