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Ajay Gupta vs Income Tax Officer Ward 54(1) on 4 May, 2023

Author: M.M. Sundresh

Bench: M.M. Sundresh

     ITEM NO.23                              COURT NO.7                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9844/2023

     (Arising out of impugned final judgment and order dated 17-11-2022
     in WPC No. 15828/2022 passed by the High Court of Delhi at New
     Delhi)

     AJAY GUPTA                                                         Petitioner(s)
                                                    VERSUS

     INCOME TAX OFFICER WARD 54(1)                                      Respondent(s)

     (IA No.73060/2023-CONDONATION OF DELAY IN FILING )

     WITH
     Diary No(s). 9852/2023 (XIV)
     (IA   No.79046/2023-CONDONATION OF                    DELAY IN   FILING   and       IA
     No.79047/2023-CONDONATION OF DELAY                   IN REFILING /     CURING      THE
     DEFECTS)

     Date : 04-05-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)                 Mr. Sanjeev Rajpal, Adv.
                                       Mr. A. P. Dhamija, Adv.
                                       Mr. J. P. Singh, Adv.
                                       Ms. Tanya Sharma, Adv.
                                       Ms. Rashmi Singhania, AOR

     For Respondent(s)

                                UPON hearing the counsel, the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgment and hence, the special leave petitions are dismissed.

Pending application(s), if any, shall stand disposed of.

                         (BABITA PANDEY)                             (R.S. NARAYANAN)
                         COURT MASTER (SH)                          COURT MASTER (NSH)