Supreme Court - Daily Orders
National Inst.Of Medical Sc.&Res. ... vs Uoi on 9 April, 2014
:ITEM NO.601 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 299 OF 2014
NATIONAL INST.OF MEDICAL SC.&RES. JAIPUR Petitioner(s)
VERSUS
UOI & ANR Respondent(s)
(With application for directions and permission to file
additional documents)
Date: 09/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Dr. Rajeev Dhawan, Sr. Adv.
Mr. Prashant Kumar, Adv.
Mr. Anurag Sharma, Adv.
Ms. Awahika Mardia, Adv.
Mr. Sunil Singh Parhar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Taken on board.
Issue notice returnable by 15th April, 2014. Dasti in addition is permitted to be effected on the Standing Council for the Medical Council of India as well as the Union of India through the Central Agency.
Pendency of this writ petition will not stand on the way of the Medical Council of India sending their recommendations to the Government of India, Ministry of Health and Family Welfare pursuant to the latter’s letter dated 2nd April, 2014. List on 15th April, 2014.
[KALYANI GUPTA] [SHARDA KAPOOR]
COURT MASTER COURT MASTER