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[Cites 0, Cited by 0] [Section 237] [Entire Act]

Bengal Presidency - Subsection

Section 237(c) in Police Regulations, Bengal , 1943

(c)At each police-station to which arms have been issued, there should be at least 3 "trained men", i.e., those who have done their musketry course within two years. These men should not all be absent from the station at one time.