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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(8A) in The Reserve Bank of India Act, 1934

(8A)the purchase and sale of shares in, or the capital of the National Bank 10Deposit Insurance Corporation, the State Bank or any other bank or finan­cial institution notified by the Central Government in this behalf;