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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(b) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(b)discontinues his business, or change the place thereof or opens a new place of business, or