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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(6) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(6)The renewal of recognition shall be guided by the same principles as are applicable to grant of original recognition. The fee for the renewal shall be [Rs.5,000/-] [Substituted for '2,000/-' by G.O. Ms. No. 58, Education (SE [PS-I]), dated 13-7-2006.] in respect of Secondary schools and [Rs.2,500/-] [Substituted for 'Rs. 1, 000/-' by Ibid.] in respect of all other schools.