Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 92 in The Orissa Hindu Religious Endowments Rules, 1959 92. Establishment Pay Bills. - Pay bills of permanent and temporary establishments shall be prepared in Government servants pay bill forms.
