Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3) in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006 (3)The headquarters of the Authority shall be at such place as the State Government may, by notification in the Official Gazette, specify.
