Madras High Court
M/S.Slar Machines & Methods vs Senior Branch Manager on 12 June, 2015
Author: M.Sathyanarayanan
Bench: M.Sathyanarayanan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 12.06.2015
CORAM
THE HONOURABLE MR.JUSTICE M.SATHYANARAYANAN
W.P.No.12032 of 2015
And
M.P.Nos.1 to 3 of 2015
M/s.Slar Machines & Methods
Partnership Firm rep. by its Partner
V.Saravanabavan ... Petitioner
Vs.
1 Senior Branch Manager
National Small Industries Corporation
Limited No.1 NS Tower Vaishnavi Nagar
Bye Pass Road Hosur 635 109
2 Assistant General Manager/
The Deputy General Manager/State bank of
Travancore Trade Finance Central Processing
Centre United India Building Esplanade
Chennai- 600 108. ... Respondents
Prayer:
Petition filed under Article 226 of the Constitution of India to issue a Writ of Certiorarified Mandamus to call for the records of the 1st respondent in Re:NSIC/HSR/RMA/2015 -16/SLAR dated 17.4.2015 and quash the same as illegal, ultravires and non-est in law and consequently direct the 1st respondent to regularize the account of the petitioner firms in the matter of procurement of raw materials in accordance with statutory agreement entered between the parties.
For Petitioner : Mr.B.Vijay
For Respondents : Mr.A.Joykumar Gnanam
O R D E R
Learned counsel for the petitioner seeks the permission of this Court to withdraw this petition and has also made an endorsement to that effect in the petition. Recording the endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as withdrawn. No costs. Consequently, the connected miscellaneous petitions are also closed.
12.06.2015 pri Index: Yes/ No Internet: Yes/ No To 1 Senior Branch Manager National Small Industries Corporation Limited No.1 NS Tower Vaishnavi Nagar Bye Pass Road Hosur 635 109 2 Assistant General Manager/ The Deputy General Manager/State bank of Travancore Trade Finance Central Processing Centre United India Building Esplanade Chennai- 600 108 M.SATHYANARAYANAN,J.
pri W.P.No.12032 of 2015 And M.P.Nos.1 to 3 of 2015 12.06.2015