Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act] State of Uttar Pradesh - Subsection Section 105(1)(b) in U.P. Revenue Code, 2006 (b)the tree, crops, wells and other improvements, existing on such holding or part shall vest in the State Government free from all encumbrances;