Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 15 in Calicut University Act, 1975 15. Appointment to be notified. - The appointment of the Vice-Chancellor, the Pro-Vice-Chancellor, the Registrar, the Controller of examinations and the Finance Officer shall be notified in the gazette.
