Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(b) in THE ADMINISTRATOR GENERAL’S ACT, 1913 (b)Estates of Persons subject to the Army Act [Inserted by the Repealing and Amending Act, 1927 (X of 1927), s. 2 and Schedule I.][or the Air Force Act]
