Section 47(l) in The Burdwan University Act, 1981.
(l)the maintenance of a register of :-(i)Professors of the University,(ii)Teachers other than Professors of the University,(iii)Principals of affiliated colleges,(iv)Teachers not being Principals of affiliated colleges,(v)full-time students of the University and affiliated colleges.(vi)officers and non-teaching staff of the University and nonteaching staff of affiliated colleges and the procedure to be followed for the election of the members of the Court referred to in clauses (viii) to (x) and (xiii) to (xvii) of sub-section (1) of section 17;
