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Madras High Court

Khivraj Tech Park Private Limited vs Tamil Nadu Electricity Regulatory ... on 23 March, 2026

Author: M.Dhandapani

Bench: M.Dhandapani

                                                                  WP No. 9895 of 2026


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                              DATED: 23-03-2026
                                                    CORAM
                                  THE HONOURABLE MR JUSTICE M.DHANDAPANI
                                              WP No. 9895 of 2026
                                                       AND
                   WMP NO. 10698 OF 2026,WP NO. 9900 OF 2026,WMP NO. 10697 OF
                  2026,WP NO. 9902 OF 2026,WMP NO. 10684 OF 2026,WMP NO. 10686
                 OF 2026,WMP NO. 10695 OF 2026,WMP NO. 10682 OF 2026,WMP NO.
                    10689 OF 2026,WMP NO. 10691 OF 2026,WMP NO. 10693 OF 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                  Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.



https://www.mhc.tn.gov.in/judis
                                                                     WP No. 9895 of 2026


                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                             WMP No. 10698 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                     Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)



https://www.mhc.tn.gov.in/judis
                                                                     WP No. 9895 of 2026


                                              WP No. 9900 of 2026
                1. Olympia Cyber Space Private
                Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji No. 21/22,
                Alandur Road, Arulayamman Pettai,
                2nd Street, Guindy, Chennai 600 032.
                                                                     Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                             WMP No. 10697 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.


https://www.mhc.tn.gov.in/judis
                                                                    WP No. 9895 of 2026




                                                                    Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                    Respondent(s)
                                              WP No. 9902 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                    Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,



https://www.mhc.tn.gov.in/judis
                                                                     WP No. 9895 of 2026


                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                             WMP No. 10684 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                     Petitioner(s)
                                                         Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,


https://www.mhc.tn.gov.in/judis
                                                                     WP No. 9895 of 2026


                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                             WMP No. 10686 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                     Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.


https://www.mhc.tn.gov.in/judis
                                                                     WP No. 9895 of 2026




                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                             WMP No. 10695 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                     Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS



https://www.mhc.tn.gov.in/judis
                                                                     WP No. 9895 of 2026


                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                             WMP No. 10682 of 2026
                1. Khivraj Tech Park Private Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji Phase II, No.
                1, SIDCO Industrial Estate, Guindy,
                Chennai 600 032.
                                                                     Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                     Respondent(s)
                                         WMP No. 10689 of 2026
                1. Olympia Cyber Space Private
                Limited


https://www.mhc.tn.gov.in/judis
                                                                    WP No. 9895 of 2026


                Represented by its Authorised
                Signatory, Mr. A. J. Balaji No. 21/22,
                Alandur Road, Arulayamman Pettai,
                2nd Street, Guindy, Chennai 600 032.
                                                                    Petitioner(s)
                                                         Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                    Respondent(s)
                                            WMP No. 10691 of 2026
                1. Olympia Cyber Space Private
                Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji No. 21/22,
                Alandur Road, Arulayamman Pettai,
                2nd Street, Guindy, Chennai 600 032.
                                                                    Petitioner(s)


https://www.mhc.tn.gov.in/judis
                                                                    WP No. 9895 of 2026




                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,
                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                    Respondent(s)
                                            WMP No. 10693 of 2026
                1. Olympia Cyber Space Private
                Limited
                Represented by its Authorised
                Signatory, Mr. A. J. Balaji No. 21/22,
                Alandur Road, Arulayamman Pettai,
                2nd Street, Guindy, Chennai 600 032.
                                                                    Petitioner(s)
                                                       Vs
                1. Tamil Nadu Electricity Regulatory
                Commission (TNERC)
                Represented by its Secretary, 4th Floor,
                SIDCO Corporate Office Building,


https://www.mhc.tn.gov.in/judis
                                                                               WP No. 9895 of 2026


                Thiru Vi Ka Industrial Estate, Guindy,
                Chennai 600 032.
                2.State Load Despatch Centre (SLDC)
                c/o TANTRANSCO Represented by its
                Director (Operation), 144, Anna Salai,
                Chennai 600 002
                3.Tamil Nadu Power Distribution
                Corporation Limited (TNPDCL)
                Represented by its Chairman and
                Managing Director, 144, Anna Salai,
                Chennai 600 002.
                4.Tamil Nadu Transmission
                Corporation Limited (TANTRANSCO)
                144, Anna Salai, Chennai 600 002.
                5.The Superintending Engineer,
                Chennai EDC/South I, 110 SS
                Complex, Anna Main Road, K.K.
                Nagar, Chennai 600 078
                                                                               Respondent(s)

                                  For Petitioner(s):    Mr.Rahul Balaji
                                  For Respondent(s):    Mr.D.R.Arun Kumar For TNEB
                                                   COMMON ORDER

The interim order already granted by this Court is extended until further orders.

2.List the writ petitions after filing of counter.

23-03-2026 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis WP No. 9895 of 2026 WP No. 9895 of 2026 To

1.Tamil Nadu Electricity Regulatory Commission (TNERC) Represented by its Secretary, 4th Floor, SIDCO Corporate Office Building, Thiru Vi Ka Industrial Estate, Guindy, Chennai 600 032.

2.State Load Despatch Centre (SLDC) c/o TANTRANSCO Represented by its Director (Operation), 144, Anna Salai, Chennai 600 002

3.Tamil Nadu Power Distribution Corporation Limited (TNPDCL) Represented by its Chairman and Managing Director, 144, Anna Salai, Chennai 600 002.

4.Tamil Nadu Transmission Corporation Limited (TANTRANSCO) 144, Anna Salai, Chennai 600 002.

5.The Superintending Engineer, Chennai EDC/South I, 110 SS Complex, Anna Main Road, K.K. Nagar, Chennai 600 078 WMP No. 10698 of 2026 To

1.Tamil Nadu Electricity Regulatory Commission (TNERC) Represented by its Secretary, 4th Floor, SIDCO Corporate Office Building, Thiru Vi Ka Industrial Estate, Guindy, Chennai 600 032.

2.State Load Despatch Centre (SLDC) https://www.mhc.tn.gov.in/judis WP No. 9895 of 2026 c/o TANTRANSCO Represented by its Director (Operation), 144, Anna Salai, Chennai 600 002

3.Tamil Nadu Power Distribution Corporation Limited (TNPDCL) Represented by its Chairman and Managing Director, 144, Anna Salai, Chennai 600 002.

4.Tamil Nadu Transmission Corporation Limited (TANTRANSCO) 144, Anna Salai, Chennai 600 002.

5.The Superintending Engineer, Chennai EDC/South I, 110 SS Complex, Anna Main Road, K.K. Nagar, Chennai 600 078 WP No. 9900 of 2026 To

1.Tamil Nadu Electricity Regulatory Commission (TNERC) Represented by its Secretary, 4th Floor, SIDCO Corporate Office Building, Thiru Vi Ka Industrial Estate, Guindy, Chennai 600 032.

2.State Load Despatch Centre (SLDC) c/o TANTRANSCO Represented by its Director (Operation), 144, Anna Salai, Chennai 600 002

3.Tamil Nadu Power Distribution Corporation Limited (TNPDCL) Represented by its Chairman and Managing Director, 144, Anna Salai, Chennai 600 002.

4.Tamil Nadu Transmission Corporation Limited (TANTRANSCO) 144, Anna Salai, Chennai 600 002.

https://www.mhc.tn.gov.in/judis WP No. 9895 of 2026

5.The Superintending Engineer, Chennai EDC/South I, 110 SS Complex, Anna Main Road, K.K. Nagar, Chennai 600 078 WMP No. 10697 of 2026 To

1.Tamil Nadu Electricity Regulatory Commission (TNERC) Represented by its Secretary, 4th Floor, SIDCO Corporate Office Building, Thiru Vi Ka Industrial Estate, Guindy, Chennai 600 032.

2.State Load Despatch Centre (SLDC) c/o TANTRANSCO Represented by its Director (Operation), 144, Anna Salai, Chennai 600 002

3.Tamil Nadu Power Distribution Corporation Limited (TNPDCL) Represented by its Chairman and Managing Director, 144, Anna Salai, Chennai 600 002.

4.Tamil Nadu Transmission Corporation Limited (TANTRANSCO) 144, Anna Salai, Chennai 600 002.

5.The Superintending Engineer, Chennai EDC/South I, 110 SS Complex, Anna Main Road, K.K. Nagar, Chennai 600 078 WP No. 9902 of 2026 To

1.Tamil Nadu Electricity Regulatory Commission (TNERC) Represented by its Secretary, 4th Floor, SIDCO Corporate Office Building, https://www.mhc.tn.gov.in/judis WP No. 9895 of 2026 Thiru Vi Ka Industrial Estate, Guindy, Chennai 600 032.

2.State Load Despatch Centre (SLDC) c/o TANTRANSCO Represented by its Director (Operation), 144, Anna Salai, Chennai 600 002

3.Tamil Nadu Power Distribution Corporation Limited (TNPDCL) Represented by its Chairman and Managing Director, 144, Anna Salai, Chennai 600 002.

4.Tamil Nadu Transmission Corporation Limited (TANTRANSCO) 144, Anna Salai, Chennai 600 002.

5.The Superintending Engineer, Chennai EDC/South I, 110 SS Complex, Anna Main Road, K.K. Nagar, Chennai 600 078 https://www.mhc.tn.gov.in/judis WP No. 9895 of 2026 M.DHANDAPANI J.

pri WP No. 9895 of 2026 AND WMP NO. 10698 OF 2026,WP NO. 9900 OF 2026,WMP NO.

10697 OF 2026,WP NO.

9902 OF 2026,WMP NO.

10684 OF 2026,WMP NO. 10686 OF 2026,WMP NO. 10695 OF 2026,WMP NO.

10682 OF 2026,WMP NO. 10689 OF 2026,WMP NO. 10691 OF 2026,WMP NO.

10693 OF 2026 23-03-2026 https://www.mhc.tn.gov.in/judis