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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(15) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(15)"in-vitro fertilization expert or embryo transfer technology expert" means a person having post-graduate degree in the specialized field of Veterinary Gynaecology, Veterinary Physiology, Animal Genetics or Breeding and Animal Biotechnology;