Bombay High Court
Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 7 February, 2024
7 to 30.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
7 WRIT PETITION NO. 13177 OF 2023 20 WRIT PETITION NO. 1434 OF 2024
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10 WRIT PETITION NO. 581 OF 2024 21 WRIT PETITION NO. 1436 OF 2024
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11 WRIT PETITION NO. 1365 OF 2024 22 WRIT PETITION NO. 1445 OF 2024
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12 WRIT PETITION NO. 1417 OF 2024 23 FIRST APPEAL NO. 2582 OF 2023
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13 WRIT PETITION NO. 1418 OF 2024 24 FIRST APPEAL NO. 3074 OF 2023
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14 WRIT PETITION NO. 1419 OF 2024 25 FIRST APPEAL NO. 455 OF 2024
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15 WRIT PETITION NO. 1420 OF 2024 26 FIRST APPEAL NO. 465 OF 2024
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16 WRIT PETITION NO. 1421 OF 2024 27 FIRST APPEAL NO. 466 OF 2024
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18 WRIT PETITION NO. 1431 OF 2024 29 FIRST APPEAL NO. 468 OF 2024
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19 WRIT PETITION NO. 1433 OF 2024 30 CONT. PETITION NO. 69 OF 2024
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AGP's for Respondent/State : Mr. A.S. Shinde, Mrs. R.R. Tandale, Mrs.
M.L. Sangit
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CORAM : S.G. MEHARE, J.
DATED : FEBRUARY 07, 2024 PER COURT:-
1. Court time is over. Hence, the matters could not be heard.
2. Stand over to 13.03.2024.
3. Interim relief, if any, to continue till then.
(S.G. MEHARE, J.) Mujaheed//