Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(4)(a) in The West Bengal State Council Of Vocational Education And Training Act, 2005.

(a)The members appointed under sub-section (2) shall hold office until the nomination of members under section 4 is made.