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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in U.P. Information Department Film Photo Unit Service Rules, 1993

(2)All the applications received under Rule 14 shall be placed before the Departmental Selection Committee. The Selection Committee shall scrutinize all the applications and shall, having regard to the need for securing due representation of the candidates belonging to Scheduled Castes, Scheduled Tribes and other categories in accordance with Rule 6, call for interview such number of candidates as have come up to the standard fixed by the Committee in this respect.