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[Cites 0, Cited by 0] [Section 373(1)] [Section 373] [Entire Act]

State of Assam - Subsection

Section 373(1)(b) in The Assam Excise Rules, 2016

(b)his power to appoint and grant leave, and to suspend, reduce, remove, dismiss or otherwise punish Excise Constables, Peons and Clerks.