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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Telangana - Subsection

Section 183(2) in Telangana Panchayat Raj Act, 2018

(2)Every Standing Committee shall consist of the "Chairperson" of the Zilla Praja Parishad who shall be exofficio member and such other members as may be elected from the members of the Zilla Praja Parishad in accordance with the rules made in that behalf.