Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(2)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)"company" means any body corporate and includes a firm, society or other association of individuals, and