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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(12) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(12)to recommend to the registered schools supplementary reading books and library books;[***] [Clauses (13), (14) and (15) deleted by Gujarat 32 of 1978, dated 29th September, 1978.]