Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 84 in Maharashtra Cinemas (Regulation) Rules, 1966 84. Telephone. - In places where there is a public telephone, the cinema building shall be connected by telephone with the nearest fire brigade station in that place.
