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Allahabad High Court

Smt.Sushila Kumari & Another vs 3Rd A.D.J. & Others on 7 July, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 518 of 1995

Petitioner :- Smt.Sushila Kumari & Another
Respondent :- 3rd A.D.J. & Others
Petitioner Counsel :- S.Ambwani
Respondent Counsel :-
.../C.S.C.,J.J.Munir,M.K..Gupta,S.C.Pandey

Hon'ble Dilip Gupta,J.

Notice was issued to the petitioners by Registered Post to engage another counsel. The office has reported that the undelivered cover has not been received back and nor any Vakalatnama has been filed on behalf of the petitioner.

List has been revised. No one appears to press the petition. It is, accordingly, dismissed in default. Interim order, if any, stands vacated.

Order Date :- 7.7.2010 NSC