Allahabad High Court
Smt.Sushila Kumari & Another vs 3Rd A.D.J. & Others on 7 July, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 518 of 1995 Petitioner :- Smt.Sushila Kumari & Another Respondent :- 3rd A.D.J. & Others Petitioner Counsel :- S.Ambwani Respondent Counsel :- .../C.S.C.,J.J.Munir,M.K..Gupta,S.C.Pandey Hon'ble Dilip Gupta,J.
Notice was issued to the petitioners by Registered Post to engage another counsel. The office has reported that the undelivered cover has not been received back and nor any Vakalatnama has been filed on behalf of the petitioner.
List has been revised. No one appears to press the petition. It is, accordingly, dismissed in default. Interim order, if any, stands vacated.
Order Date :- 7.7.2010 NSC